The Commissioner of Income Tax- IV vs. M/s. Prabhat Agri Bio Tech P Ltd.

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Balakrishnan v. M. Krishnamurthy

  7 SCC 123 · 1998 · SC
  368 citing
• BHAGWAT SHARAN (DEAD THROUGH LEGAL REPRESENTATIVES) v. PURUSHOTTAM AND OTHERS

  6 SCC 387 · 2020
  21 citing
• Bhanu Kumar Jain v. Archana Kumar

  1 SCC 787 · 2005
  20 citing
• General Radio & Appliances Co. Ltd. v. M.A. Khader

  2 SCC 656 · 1986
  13 citing
• Director of Enforcement v. MCTM Corpn. (P) Ltd.

  2 SCC 471 · 1996
  11 citing
• Entertainment Ltd. v. Commr. of Service Tax

  2011 SCC OnLine DEL 3210 · 2011
  11 citing
• 39, Union of India & Ors. v. Maj. Gen. (Retd.) Madan Lal Yadav

  4 SCC 127 · 1996
  7 citing