Commissioner of Income tax, vs. M/s Pamuru Milk Line Private Limited,

PDF · subscribers
ITTA/584/2013HC TelanganaHBHC01013060201306 April 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY4 pages

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →