Pr. Commissioner of Income Tax-2, vs. M/s Trinity Advanced Software Labs Private Limited,
ITTA/421/2015HC TelanganaHBHC01044236201501 June 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY5 pages
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- COMMISSIONER OF INCOME TAX v. ODEON BUILDERS P. LTD.14 citing393 ITR 27 · 2017 · HC · Read judgment
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