Commissioner of Income Tax-II vs. Energy Solutions International India Pvt Ltd.,

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• (a) CIT Vs. Genesis Commet (P) Ltd. 163 Taxman 482 (Del) (b) CIT v. V. B. Aggarwal

  49 ITR 650 · 1963 · HC
  35 citing
• Santosh Hazari v. Purushottam Tiwari

  251 ITR 84 · 2001 · SC
  17 citing
• 15 to 23…… 24. In M. Janardhana Rao v. Jt. CIT

  273 ITR 50 · 2005 · SC
  16 citing
• CIT v. Indian 10 Noble Consolidated Glazings Ltd. v. Dy.CIT Molasses Co. (P.) Ltd.

  68 ITR 200 · 1968 · SC
  7 citing
• (i) CIT v. S.P. Nayak and Ramesh M

  235 ITR 94 · HC
  4 citing
• 213 ITR 73

  213 ITR 73
  3 citing
• Sai Ramakrishna Karuturi v. Union of India

  402 ITR 7 · 2018 · HC · Read judgment
  3 citing
• Union of India v. State

  42 ITR 753 · 1961 · HC
  3 citing