The Principal Commissioner of Income-tax-I, vs. M/s. Jaya Constructions,
ITTA/37/2017HC TelanganaHBHC01051944201722 February 2017Bench: J. UMA DEVI,V RAMASUBRAMANIAN14 pages
Cases cited in this judgment(4)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- 167 citing
- National Insurance Co. Ltd. v. Pranay Sethi152 citing16 SCC 680 · 2017
- Sarla Verma & Ors. v. Delhi Transport Corporation & Anr.140 citing6 SCC 121 · 2009
- United India Insurance Co. Ltd. v. Satinder Kaur23 citing11 SCC 780 · 2021
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