Sri. M. Bala Narasimha Reddy vs. Income Tax Officer
ITTA/55/2017HC TelanganaHBHC01056890201713 April 2017Bench: J. UMA DEVI,V RAMASUBRAMANIAN4 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Mavilayi Service Co-operative Bank Ltd. v. CIT999 citing431 ITR 1 · 2021 · SC
- Co-operative Bank Ltd. v. CIT631 citing384 ITR 490 · 2016 · HC
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