The Commissioner Of Income Tax (Central) vs. M/s. Madhu Enterprises
ITTA/318/2017HC TelanganaHBHC01058347201705 June 2017Bench: SANJAY KUMAR,M.S.K.JAISWAL10 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- National Insurance Co. Ltd. v. Pranay Sethi152 citing16 SCC 680 · 2017
- Sarla Verma & Ors. v. Delhi Transport Corporation & Anr.140 citing6 SCC 121 · 2009
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