The Director of Income Tax, (Exemptions) vs. Exhibition Society
ITTA/306/2017HC TelanganaHBHC01042736201705 June 2017Bench: SANJAY KUMAR,M.S.K.JAISWAL6 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Shamima Farooqui v. Shahid Khan14 citing5 SCC 705 · 2003
- Bharat Hegde v. Saroj Hegde7 citing2007 SCC OnLine DEL 622 · 2007
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