The Commissioner of Income Tax (Central) vs. Akula Nageswara Rao
ITTA/422/2017HC TelanganaHBHC01028376201710 July 2017Bench: SANJAY KUMAR,GUDISEVA SHYAM PRASAD32 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- K.G.KHOSLA & CO. v. DEPUTY COMMISSIONER OF COMMERCIAL TAX3 citing17 STC 473 · 1966 · SC
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