The Commissioner of Income Tax [Central] vs. Akula Nageswara Rao
ITTA/447/2017HC TelanganaHBHC01035062201718 July 2017Bench: SANJAY KUMAR,GUDISEVA SHYAM PRASAD9 pages
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- STOVEKRAFT INDIA v. CIT10 citing400 ITR 225 · 2018 · HC · Read judgment
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