The Prl. Commissioner of Income Tax(Central) vs. M/s Prathimam Educational Society
ITTA/451/2017HC TelanganaHBHC01056778201718 July 2017Bench: SANJAY KUMAR,GUDISEVA SHYAM PRASAD10 pages
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- National Insurance Co. Ltd. v. Pranay Sethi152 citing16 SCC 680 · 2017
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