THE COMMISSIONER OF INCOME TAX vs. SRI PINNAMANENI PARANDHAMAIAH
ITTA/708/2017HC TelanganaHBHC01088583201721 November 2017Bench: C.V.NAGARJUNA REDDY,T.AMARNATH GOUD9 pages
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- CIT v. Velankani Information Systems (P.) Ltd.24 citing2 ITR-OL 138 · 2014
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