PR.COMMISSIONER OF INCOME TAX-2 vs. K RAVINDER REDDY
ITTA/612/2017HC TelanganaHBHC01025923201723 August 2018Bench: RAMESH RANGANATHAN,KONGARA VIJAYA LAKSHMI8 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Kabul Chawla3,235 citing380 ITR 573 · 2016 · HC · Read judgment
- Pr. CIT v. Abhisar Buildwell (P.) Ltd.2,379 citing149 Taxmann.com 399 · 2023 · SC
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