Director of Income Tax (International Taxation) vs. Dr. K. Kalpana Reddy
ITTA/419/2012HC TelanganaHBHC01013919201224 August 2018Bench: M.GANGA RAO,RAMESH RANGANATHAN16 pages
Cases cited in this judgment(5)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. T.V. Sundaram Iyengar & Sons Ltd.223 citing222 ITR 344 · 1996 · SC · Read judgment
- Ltd. v. DCIT101 citing178 Taxmann 192 · 2016 · HC
- Southern Technology Ltd. v. Jt. CIT77 citing187 Taxmann 346 · 2010 · SC
- COMMISSIONER OF INCOME-TAX, HUBLI v. KARNATAKA VIKAS GRAMEEN BANK11 citing79 Taxmann.com 359 · 2017 · HC
- CIT v. Raddi Sahakara Bank Niyamitha8 citing88 Taxmann.com 560 · 2017 · HC · Read judgment
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