THE PRINCIPAL COMMISSIONER OF INCOME TAX-II vs. LG TRINADHA RAO
ITTA/293/2017HC TelanganaHBHC01015986201708 October 2018Bench: RAMESH RANGANATHAN,KONGARA VIJAYA LAKSHMI7 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- National Insurance Co. Ltd. v. Pranay Sethi152 citing16 SCC 680 · 2017
- Chandraram & Anr. v. Mukesh Kumar Yadav & Ors.5 citing1 SCC 198 · 2022
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