THE PRINCIPAL COMMISSIONER OF INCOME TAX - 2 vs. M/S. WALTAIR COMMUNICATIONS PVT. LTD.,
ITTA/57/2017HC TelanganaHBHC01067680201708 October 2018Bench: RAMESH RANGANATHAN,KONGARA VIJAYA LAKSHMI19 pages
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- RANGAPPA v. SRI MOHAN30 citing11 SCC 441 · 2010
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