THE PR. COMMISSIONER OF INCOME-TAX vs. SRI. GARUGU LAKSHMANA SRINIVASA PRABHAKARA REDDY
ITTA/444/2018HC TelanganaHBHC01036040201822 October 2018Bench: D.V.S.S.SOMAYAJULU,RAMESH RANGANATHAN11 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- IDBI Trusteeship Services Ltd. v. Hubtown Ltd.6 citing1 SCC 568 · 2017
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