M/S MODI SHELTERS (P) LTD., vs. INCOME TAX OFFICER,

PDF · subscribers
ITTA/247/2016HC TelanganaHBHC01017680201616 February 2021Bench: T.VINOD KUMAR,M.S.RAMACHANDRA RAO2 pages

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →