PR. COMMISSIONER OF INCOME TAX-2 vs. M/S. HYDERABAD MENZIES AIR CARGO PVT LTD
ITTA/1/2019HC TelanganaHBHC01092439201811 July 2022Bench: SUREPALLI NANDA,UJJAL BHUYAN17 pages
Cases cited in this judgment(4)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- National Insurance Co. Ltd. v. Pranay Sethi152 citing16 SCC 680 · 2017
- Sarla Verma & Ors. v. Delhi Transport Corporation & Anr.140 citing6 SCC 121 · 2009
- United India Insurance Co. Ltd. v. Satinder Kaur23 citing11 SCC 780 · 2021
- 7 citing
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