Commissioner of Income Tax vs. M/s Ch.Veeraju AND co.

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Prakash Cotton Mills Pvt. Ltd. v. CIT

  225 ITR 383 · 1993 · SC · Read judgment
  133 citing
• CIT v. Vikram Cotton Mills Ltd.

  169 ITR 597 · 1988 · SC · Read judgment
  53 citing
• Universal Plast Ltd. v. Commissioner of Income Tax, Calcutta

  5 SCC 189 · 1999 · Read judgment
  14 citing
• Commissioner of Income Tax v. Chemical Constructions

  243 ITR 858 · 2000 · HC
  10 citing