Commissioner of Income Tax - VI vs. M/s. S.P. Steels

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Prakash Cotton Mills Pvt. Ltd. v. CIT

  225 ITR 383 · 1993 · SC · Read judgment
  133 citing
• CIT v. Vikram Cotton Mills Ltd.

  169 ITR 597 · 1988 · SC · Read judgment
  53 citing
• Universal Plast Ltd. v. Commissioner of Income Tax, Calcutta

  5 SCC 189 · 1999 · Read judgment
  14 citing
• Commissioner of Income Tax v. Chemical Constructions

  243 ITR 858 · 2000 · HC
  10 citing