Commissioner of Income Tax (TDS) vs. M/s. Yashoda Super Speciality Hospital
ITTA/196/2013HC TelanganaHBHC01054690201304 July 201314 pages
Cases cited in this judgment(5)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Bokaro Steel Ltd.370 citing263 ITR 315 · 1999 · SC
- Morvi Industries Ltd. v. CIT136 citing82 ITR 835 · 1971 · SC · Read judgment
- Keshav Mills Ltd. v. CIT86 citing23 ITR 230 · 1953 · SC · Read judgment
- CIT v. A. Gajapathy Naidu73 citing53 ITR 114 · 1964 · SC · Read judgment
- J.K.Industries v. UOI52 citing297 ITR 176 · 2008 · SC
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- M/S.Sri Satya Sai Constructions vs. The State Of Andhra PradeshAndhra Pradesh · 27 Oct 2026
- Anisha Busa vs. Sibar Institute Of Dental SciencesAndhra Pradesh · 27 Oct 2026
- M/S.Sri Satya Sai Constructions vs. The State Of Andhra PradeshAndhra Pradesh · 27 Oct 2026
- M/S. Sikka Motors PVT LTD vs. Union Of INDIA & Anr.Delhi · 27 Oct 2026
- Shri Yaras Suresh Babu Prabhu Kumar vs. The Union Of INDIATelangana · 27 Oct 2026
