The Commissioner of Income Tax (Central), vs. G.Shiva Shankar Reddy,
ITTA/267/2013HC TelanganaHBHC01059123201312 July 20135 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Engineering Analysis Centre of Excellence (P) Ltd. v. CIT914 citing432 ITR 471 · 2021 · SC · Read judgment
- CIT v. Gracemac Corporation9 citing456 ITR 135 · 2023 · SC
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