The Commissioner of Income Tax-IV vs. M/s Planet Online Pvt Ltd
ITTA/320/2013HC TelanganaHBHC01053681201307 August 20138 pages
Cases cited in this judgment(5)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Hero Cycles Ltd.470 citing323 ITR 518 · 2010 · HC · Read judgment
- CIT v. Winsome Textile Industries Ltd.378 citing319 ITR 204 · 2009 · HC
- CIT v. Abhishek Industries Ltd.359 citing286 ITR 1 · 2006 · HC
- Maharashtra Sugar Mills Ltd: 82 ITR 452 (SC) and Rajasthan State Warehousing Corporation v. CIT154 citing242 ITR 450 · 2002 · SC
- CIT v. Deepak Mittal66 citing361 ITR 131 · 2014 · HC · Read judgment
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Dipanshu Aggarwal vs. Director General Of GST IntelligenceDelhi · 28 Oct 2026
- Dezinetree Projects PVT. LTD. vs. Spokes Digital Inc And AnrDelhi · 28 Oct 2026
- Jaydeep Jayantilal Hudaka vs. State Of GujaratGujarat · 28 Oct 2026
- Commissioner/Additional Commissioner Of Central Tax vs. M/S INDIA Agro Exports Private LimitedKarnataka · 28 Oct 2026
- Manoj Kumar Prop M K Steel Traders vs. Additional Commissioner, Central Goods And Services Tax & Anr.Delhi · 28 Oct 2026