M/S CCl Products [India] Limited, vs. The Commissioner of Income Tax -1,
ITTA/362/2011HC TelanganaHBHC01000539201120 August 201322 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Raghu Lakshminarayanan v. Fine Tubes3 citing5 SCC 103 · 2007
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