Commissioner of Income Tax-III vs. Sree Nidhi Secure Prints Private Limited

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• National Insurance Co. Ltd. v. Pranay Sethi

  16 SCC 680 · 2017
  152 citing
• Sarla Verma & Ors. v. Delhi Transport Corporation & Anr.

  6 SCC 121 · 2009
  140 citing
• UPSRTC v. Trilok Chandra

  4 SCC 362 · 2008
  29 citing
• Manager, Kerala S.R.T.C v. Mrs. Susamma Thomas

  2 SCC 176 · 1994
  18 citing
• New India Assurance Co. Ltd. v. Charlie & Anr.

  10 SCC 720 · 2005
  5 citing
• Ranjana Prakash v. Divl. Manager

  14 SCC 639 · 2011
  4 citing