The Commissioner of Income Tax IV vs. M/s Matrix Power Pvt Ltd.,

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• CIT v. Yokogawa India Ltd.

  341 ITR 385 · 2012 · HC
  270 citing
• CIT v. Himatasingike Seide Ltd.

  286 ITR 255 · 2006 · HC
  73 citing
• CIT v. Black & Veatch Consulting Pvt. Ltd.

  348 ITR 72 · 2012 · HC · Read judgment
  63 citing
• Hindustan Unilever Ltd. v. DCIT

  325 ITR 102 · 2010 · HC · Read judgment
  62 citing
• City and Industrial Development Corporation of Maharashtra Ltd. v. ACIT

  343 ITR 102 · 2012
  36 citing
• CIT v. TEI Technonlogies (P) Ltd.

  361 ITR 36 · 2014 · HC
  19 citing
• Commissioner of Income-tax v. Williamson Financial Services and Ors.

  297 ITR 17 · 2008 · SC
  17 citing