Commissioner of Income Tax-III, vs. M/s Sree Rayalaseema Green Energy Limited,
ITTA/439/2013HC TelanganaHBHC01077267201319 September 20135 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Bharat Earth Movers v. CIT901 citing245 ITR 428 · 2000 · SC · Read judgment
- Maxopp Investment Ltd. v. CIT516 citing347 ITR 272 · 2012 · HC
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