National Academy of Construction vs. Asst. Director of Income Tax (Exemptions) -I

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• K.P. Varghese v. ITO

  131 ITR 597 · 1981 · SC
  989 citing
• Manish Maheshwari v. ACIT

  289 ITR 341 · 2007 · SC · Read judgment
  237 citing
• CIT v. Ankitech (P) Ltd.

  340 ITR 14 · 2012 · HC · Read judgment
  202 citing
• Pradip Kumar Malhotra v. CIT

  338 ITR 538 · 2011 · HC
  152 citing
• CIT v. Raj Kumar

  318 ITR 462 · 2009 · HC · Read judgment
  119 citing
• CIT v. Universal Medicare Pvt. Ltd.

  324 ITR 263 · 2010 · HC · Read judgment
  111 citing
• CIT v. Mother India Refrigeration Industries (P.) Ltd.

  155 ITR 711 · 1985 · SC
  47 citing