Commissioner of Income Tax-V vs. Sri Anand Krishna Conjeevaram
ITTA/593/2013HC TelanganaHBHC01022061201310 December 201315 pages
Cases cited in this judgment(4)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Bilahari Investment (P) Ltd.206 citing299 ITR 1 · 2008 · SC · Read judgment
- Morvi Industries Ltd. v. CIT136 citing82 ITR 835 · 1971 · SC · Read judgment
- CIT v. A. Gajapathy Naidu73 citing53 ITR 114 · 1964 · SC · Read judgment
- CIT v. Banjara 44. Developers & Constructions (P.) Ltd.24 citing425 ITR 673 · 2020 · HC · Read judgment
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