Commissioner of Income Tax (TDS), vs. M/s Country Club Inda Limited

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Ishikawajima Harima Heavy Industries Ltd. v. DIT

  288 ITR 408 · 2007 · SC
  394 citing
• DIT v. Morgan Stanley & Co.

  292 ITR 416 · 2007 · SC · Read judgment
  360 citing
• CIT v. R.D. Aggarwal and Co.

  56 ITR 20 · 1965 · SC · Read judgment
  156 citing
• DIT v. E-Funds IT Solution

  364 ITR 256 · 2014 · HC
  61 citing