The Commissioner of Income Tax [Central] vs. Smt P Sujana
ITTA/280/2015HC TelanganaHBHC01069456201516 July 2015Bench: CHALLA KODANDA RAM,G.CHANDRAIAH14 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- T.S. Balaram ITO v. Volkart Bros.382 citing82 ITR 50 · 1971 · SC
- Satishchandra and Co. v. Commissioner of Income Tax8 citing234 ITR 70 · 1998 · HC
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