ASSISSTANT COMMISSIIONER OF INCOME TAX, CHENNAI vs. CHANDRASEKARAN JOSEPH VIJAY, CHENNAI

PDF · subscribers
ITA 998/CHNY/2023Status: DisposedITAT Chennai03 December 2024AY 2020-211 pages

No AI summary yet for this judgment.

चेई Chennai; िदनांक Dated :03-12-2024 DS

आदेशकीितिलिपअ ेिषत/Copy of the Order forwarded to :

- 1. अपीलाथ/Appellant - 2. थ/Respondent - 3. आयकरआयु/CIT Chennai - 4. िवभागीयितिनिध/DR - 5. गाड%फाईल/GF

Recent GST High Court judgments

Search GST case law →