The Commissioner of Income Tax- I vs. Harmahendar Singh Bagga

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Smt. Sarifabibi Mohmed Ibrahim v. CIT

  204 ITR 631 · 1993 · SC · Read judgment
  197 citing
• CWT v. Officer-in-Charge (Court of Wards), Paigha

  105 ITR 133 · 1976 · SC
  93 citing
• CIT v. Gemini Pictures P. Ltd.

  220 ITR 43 · 1996 · SC
  25 citing
• CIT v. Murali Lodge

  194 ITR 125 · 1995 · HC
  24 citing