The Commissioner of Income Tax vs. Srimantha Granites
ITTA/298/2015HC TelanganaHBHC01048016201505 November 2015Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY27 pages
Cases cited in this judgment(4)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Smt. Sarifabibi Mohmed Ibrahim v. CIT197 citing204 ITR 631 · 1993 · SC · Read judgment
- CWT v. Officer-in-Charge (Court of Wards), Paigha93 citing105 ITR 133 · 1976 · SC
- CIT v. Gemini Pictures P. Ltd.25 citing220 ITR 43 · 1996 · SC
- CIT v. Murali Lodge24 citing194 ITR 125 · 1995 · HC
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- M/S Sita Enterprises vs. Office Of The CommissionerUttarakhand · 26 Oct 2026
- Capri Global Capital LTD Through Represented By Its Law Officer Mr. Varun Kaljoria vs. The State Of Madhya Pradesh Through Principal SecretaryMadhya Pradesh · 26 Oct 2026
- Sri Tatiparthy Venkata Swamy vs. The State Of Andhra PradeshAndhra Pradesh · 25 Oct 2026
- Piyush Shantilal Veera vs. State Of U.P.Allahabad · 23 Oct 2026
- Tvl. Pooja Shri Traders vs. The Deputy State Tax Officer - 1Madras · 23 Oct 2026
