The Commissioner of Income-tax-IV, vs. Ravi. L. Peshwani,
ITTA/461/2015HC TelanganaHBHC01028819201516 February 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY9 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- National Insurance Co. Ltd. v. Pranay Sethi152 citing16 SCC 680 · 2017
- Sarla Verma & Ors. v. Delhi Transport Corporation & Anr.140 citing6 SCC 121 · 2009
- Raj Kumar v. Ajay Kumar24 citing1 SCC 343 · 2011
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