The Commissioner of Income Tax-III vs. M/s.Voith Turbo Pvt Ltd
ITTA/168/2006HC TelanganaHBHC01040266200617 February 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY22 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- DIRECTOR OF INCOME-TAX v. S.R.M.B. DAIRY FARMING (P.) LTD.49 citing400 ITR 9 · 2018 · SC
- SLP (C) No.1425 of 2014 (THE COMMISSIONER OF INCOME TAX, BANGALORE-I & ANOTHER v. M/S.GEMINI DISTILLERIES)30 citing398 ITR 343 · 2017 · SC
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