The Commissioner of Income Tax-IV vs. M/s.Mold-Tek Technologies Ltd

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Addl. CIT v. Surat Art Silk Cloth Manufacturers Association

  121 ITR 1 · 1980 · SC
  328 citing
• Khoday Distilleries Ltd. v. State of Karnataka

  1 SCC 574 · 1996
  123 citing
• Commissioner of Sales Tax v. Sai Publication Fund

  258 ITR 70 · 2002 · SC · Read judgment
  62 citing
• Bureau of India Standard v. DGIT (Exemptions)

  212 Taxmann 210 · 2013 · HC
  30 citing
• Delhi, (2013) 217 Taxman 152 (Del.), Director of Income Tax (Exemption) v. Sabarmati Trust

  219 Taxmann 205 · 2013 · HC
  20 citing