The Commisisoner of Income Tax-IV, vs. M/S Lokesh Machines Limited,

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Kumar Exports v. Sharma Carpets

  2 SCC 513 · 2009
  17 citing
• Rohitbhai Jivanlal Patel v. State of Gujarat

  18 SCC 106 · 2019
  11 citing
• Arulvelu and Anr. v. State

  10 SCC 206 · 2009
  6 citing