Principal Commissioner of Income Tax [TDS] vs. M/s.MEIL-KBL-WEG [JV]
ITTA/243/2015HC TelanganaHBHC01003994201501 March 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY5 pages
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- CIT v. Synopsis International Old Ltd.177 citing28 Taxmann.com 162 · 2013 · HC
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