Principal Commissioner of Income Tax [TDS] vs. M/s.KCIL-MEIL [JV]
ITTA/212/2015HC TelanganaHBHC01000301201502 March 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY36 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- State of Kerala v. K T. Shaduli Yusuf33 citing39 STC 478 · 1977 · SC
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