Commissioner of Income Tax-1 vs. The Associated Taners
ITTA/271/2005HC TelanganaHBHC01050119200514 March 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY8 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- India Cements Ltd. v. CIT247 citing60 ITR 52 · 1966 · SC
- CIT v. Parle Plastic Ltd.27 citing332 ITR 63 · 2011 · HC
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