The Commissioner of Inccome Tax-III vs. Speectra Shares AND Scrips Pvt Ltd

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Karanpura Development Co. Ltd. v. CIT

  44 ITR 362 · 1962 · SC · Read judgment
  157 citing
• East India Housing and Land Development Trust Ltd. v. CIT

  42 ITR 49 · 1961 · SC
  147 citing
• CEPT v. Shri Lakshmi Silk Mills Ltd.

  20 ITR 451 · 1951 · SC
  59 citing
• CIT v. National Storage (P.) Ltd.

  66 ITR 596 · 1967 · SC
  23 citing
• Attukal Shopping Complex P. Ltd. v. CIT

  259 ITR 567 · 2003 · HC
  17 citing
• Universal Plast Ltd. v. Commissioner of Income Tax, Calcutta

  5 SCC 189 · 1999 · Read judgment
  14 citing
• Commissioner of Income Tax v. Malabar and Pioneer Hosiery (P.) Ltd1

  221 ITR 117 · 1996 · HC
  4 citing
• 154 CTR 861

  154 CTR 861 · 1985 · HC
  3 citing