BHGYALAXMI ROLLING MILLS P.LTD,MUMBAI vs. DCIT CIR 6(1), MUMBAI
ITA 3428/MUM/2016Status: DisposedITAT Mumbai03 March 2017AY 2011-121 pages
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IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI Kandivali (W), Mumbai-400 067 M.K. Road, Mumbai-20 Appellant .. Respondent PAN No. AADCB0390C Date of hearing .. 08-02-2017 .. Date of pronouncement 03-03-2017 Date of Corrigendum 19-04-2017 CORRIGENDUM In the above appeal, there exist inadvertent mistake in Date of hearing which is rectified and read as under:
Date of hearing: 08-02-2017. This mistake is rectified accordingly. (RAJESH KUMAR) JUDICIAL MEMBER Mumbai, Dated: 19-04-2017 Sudip Sarkar /Sr.PS Copy of the Order forwarded to:
1.
The Appellant
2.
The Respondent.
3.
The CIT (A), Mumbai.
4.
CIT
5.
DR, ITAT, Mumbai ////
6.
Guard file. BY ORDER,
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