SURESH SEETLANI,AGRA vs ITO WARD 1(1) SANJAY PLACE , AGRA

Income Tax Appellate Tribunal, AGRA BENCH,

For Appellant: Shri Amit Goyal, C.A

For Respondent: Shri Shailendra Srivastava

Hearing: 24/03/2025Pronounced: 24/03/2025

आदेश / O R D E R PER SUNIL KUMAR SINGH (J.M):

1. 1. This appeal has been preferred against the impugned order dated 05.04.2022 passed by the Ld. CIT(A)/NFAC, Delhi.

2. At the very outset, the appellant has moved an application with a prayer to withdraw the appeal on the ground that appellant has decided not to press any of the grounds of the appeal as raised in appeal memo in Form-36.

3. Learned DR has no objection.

SURESH SEETLANI,AGRA vs. ITO WARD 1(1) SANJAY PLACE , AGRA