NOIDA SPECIAL ECONOMIC ZONE AUTHORITY,NOIDA vs. PR. CIT, NOIDA

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ITA 1205/DEL/2017Status: DisposedITAT Delhi19 July 2021AY 2012-132 pages

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Income Tax Appellate Tribunal, DELHI BENCH ‘E’ : NEW DELHI

Before: SHRI KULDIP SINGH & SHRI PRASHANT MAHARISHI

For Appellant: Shri Hifzul Hasnain, Advocate
Hearing: 19.07.2021

Order : 19.07.2021 O R D E R PER KULDIP SINGH, JUDICIAL MEMBER : Vide letter dated 15th July, 2021 and for the reasons stated therein, the assessee seeks to withdraw the present appeal. Consequently, the present appeal is dismissed as withdrawn. Order pronounced in open court on this 19th day of July, 2021.

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