Loading judgment…
No AI summary yet for this case.
Income Tax Appellate Tribunal, MUMBAI BENCHES, ‘C’ MUMBAI
Before: Shri Joginder Singh, & Shri Manoj Kumar Aggarwal
आदेश की प्रयिलऱपप अग्रेपषि/Copy of the Order forwarded to : अऩीराथी / The Appellant (Respective assessee) 1. प्रत्मथी / The Respondent. 2. आमकय आमुक्त(अऩीर) / The CIT, Mumbai. 3. आमकय आमुक्त / CIT(A)- , Mumbai, 4. ववबागीम प्रयतयनगध, आमकय अऩीरीम अगधकयण, भुिंफई / DR, 5. ITAT, Mumbai 6. गार्ा पाईर / Guard file.
आदेशान सार/ BY ORDER, सत्मावऩत प्रयत //True Copy//
उप/सहायक पुंजीकार (Dy./Asstt. Registrar) आयकर अपीऱीय अधिकरण, भुिंफई / ITAT, Mumbai