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ACIT, NEW DELHI vs M/S STARTEK HOLDING PVT. LTD,, NEW DELHI | BharatTax

Home/ACIT, NEW DELHI vs. M/S STARTEK HOLDING PVT. LTD,, NEW DELHI

ACIT, NEW DELHI vs. M/S STARTEK HOLDING PVT. LTD,, NEW DELHI

ITA 5447/DEL/2013Status: DisposedITAT Delhi31 May 2016AY 2007-08

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