PURULIA SELF HELP GROUP SRIJANALAYA,PURULIA vs. CIT, (EXEMPTION), KOLKATA, KOLKATA

PDF · subscribers
ITA 687/KOL/2017Status: DisposedITAT Kolkata01 September 2017

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →