D.C.I.T CIR - 55,KOLKATA., KOLKATA vs. M/S ROYAL CALCUTTA TURF CLUB., KOLKATA

PDF · subscribers
ITA 204/KOL/2013Status: DisposedITAT Kolkata01 September 2017AY 2008-09

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →